LAWS(KAR)-2019-11-106

K R SHESHUPRASAD Vs. PUNJAB NATIONAL BANK

Decided On November 20, 2019
K R SHESHUPRASAD Appellant
V/S
PUNJAB NATIONAL BANK Respondents

JUDGEMENT

(1.) Petitioner, the then Senior Grade Manager in Punjab National Bank, Tumkur Branch, is grieving before the writ court against the impugned order of dismissal from service, the departmental appeal and the Review against the same having been negatived. After service of notice, the respondents having entered appearance through their Panel Counsel, resist the Writ Petition.

(2.) FACTS IN BRIEF:

(3.) Having heard the learned counsel for the parties and having perused the Petition Papers, this Court declines to grant indulgence in the matter for the following reasons: