(1.) This appeal is filed by the appellant-complainant, aggrieved by the judgment dated 11.10.2010, passed in C.C.No.3679/2008 by the JMFC (IV Court), Mangaluru.
(2.) Brief facts of the case are as under:
(3.) Heard the learned counsel for the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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