REGENT COMPUTRONICS PVT. LTD.

Venkatswamy Reddy Appellant

V/S

Muniyappa @ Munireddy Respondents

Referred Judgements :-

STATE DELHI ADMINISTRATION VS. PALI RAM [REFERRED TO]
OM PRAKASH VS. AMAR SINGH [REFERRED TO]
EMP MGMT OF RAMKANALI COLLIERY OF BCCL VS. WORKMEN [REFERRED TO]
H P PYAREJAN VS. DASAPPA [REFERRED TO]
AHMMADSAHB ABDUL MILA VS. BIBIJAN [REFERRED TO]
MAN KAUR VS. HARTAR SINGH SANGHA [REFERRED TO]
VIMALESHWAR NAGAPPA SHET VS. NOOR AHMED SHERIFF [REFERRED TO]
SARADAMANI KANDAPPAN VS. S RAJALAKSHMI [REFERRED TO]
NANJAPPAN VS. RAMASAMY AND ORS. [REFERRED TO]
K. NANJAPPA VS. R.A. HAMEED AND ORS. [REFERRED TO]

JUDGEMENT

(1.) This appeal is filed by the plaintiff, who sought for an order of specific performance as against the respondents before the Court below in O.S. No.1692/2006, which has been dismissed vide judgment and decree dated 19.10.2006 on the file of Civil Judge (Sr. Dvn.) and JMFC, Anekal in O.S.No.1692/2006 (Old O.S.No.812/1996).

(2.) The parties are referred in the original rankings for the convenience of the Court.

(3.) The brief facts of the case.

Click here to view full judgment.

VENKATSWAMY REDDY Vs. MUNIYAPPA @ MUNIREDDY

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address