LAWS(KAR)-2019-2-89

VARUN B R Vs. STATE OF KARNATAKA

Decided On February 15, 2019
Varun B R Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) These appeals are presented challenging common order dated 21.12.2018 passed by the Hon'ble Single Judge in Writ Petitions No.46917-47025/2018 and connected cases

(2.) For the sake of convenience, parties shall be referred as per their status before the Hon'ble Single Judge.

(3.) Heard Shri Vikram G., learned advocate for the petitioners and Shri Y.H.Vijay Kumar, learned Principal Government Advocate for respondents No.1 and 2.