(1.) Heard the learned counsel for the appellant.
(2.) Respondent though served, remained absent and no representation.
(3.) I have carefully perused the entire materials on record including the judgment passed by the trial Court.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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