(1.) Though the appeals are listed for admission, with the consent of the learned counsel appearing for the parties, they are taken up for final disposal.
(2.) These are the two appeals directed against the Judgment and award dated 26.02.2010 passed in MVC No.418/2008 by the I Additional Civil Judge(Sr.Dn) and Additional MACT, Chitradurga.
(3.) In order to avoid confusion and overlappings parties are hereinafter referred to as per their rankings before the Tribunal.