REDDY NAIKA Vs. NAGAMMA

JUDGEMENT

(1.) Sri. B.M.Siddappa, learned counsel has filed a memo seeking retirement from the case, as Sri. G.T.Kumar, learned counsel has filed vakalathnama.

(2.) Office to delete the name of Sri. B.M.Siddappa in the cause-list.

(3.) We have heard learned counsel for the respective parties in the pre-lunch session and requested them to explore the possibility of a settlement and passed over the matter.