SURESH KUMAR Vs. SATHISH H.

JUDGEMENT

(1.) The claimants and contesting 2nd respondent - Insurer in MVC No.5992/2013 on the file of Small Causes and Motor Accident Claims Tribunal (for short 'Tribunal'), Bengaluru, have come up in these two appeals.

(2.) Though these two appeals are at the stage of admission, since the lower court record is received, at the request of learned counsel appearing for the appellant/s in both the appeals as well as other respondents, they are taken up for final disposal.

(3.) Brief facts leading to filing of MVC.No.5992/2013 are that, on 11.12.2011 at about