(1.) This revision petition has been filed by the petitioner/complainant challenging the order dated 08.08.2016 passed by Additional Civil Judge and JMFC, Udupi in C.C. No.90/2014.
(2.) I have heard the learned counsel Sri. S.K. Acharya for the petitioner/complainant and learned counsel Smt. Rachana Bharadhwaj R., for Pramod N. Kathavi for respondents No.1, 2, 5 and 6 and learned counsel Sri. S. Venkateshwaraiah for Sri. S.R. Muralidhar for respondent No.3.
(3.) Heard Sri. M. Divakar Maddur the learned High Court Government Pleader.