AKABARKHAN AND ORS. Vs. BASEERABI AND ORS.

JUDGEMENT

(1.) This regular second appeal is filed challenging the judgment and decree dated 19.04.2006 passed by Civil Judge (Sr.Dn), Haveri in R.A.No.40/1997.

(2.) The parties in this appeal are referred to as they were arrayed before the trial Court.

(3.) This appeal is filed by the legal representatives of the deceased defendant.