(1.) The appellant aggrieved by the order dated 04.08.2011, passed in C.C.No.520/2009, has filed the present appeal.
(2.) Brief facts of the case are as under:
(3.) Heard arguments of learned counsel for the appellant. Learned counsel for the respondent is absent. Perused the records.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN