(1.) This appeal is filed by the appellant challenging the judgment and award dated 31.12.2012 passed by the FTC-I, MACT, Tumkur in MVC 614/2011.
(2.) Brief facts of the case:
(3.) The learned counsel for the appellant-claimant has raised the following contentions:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN