REGENT COMPUTRONICS PVT. LTD.

SAURASHTRA FERROUS (P) LTD Appellant

V/S

UNION OF INDIA Respondents

Referred Judgements :-

CARLTONA LTD. V. COMMISSIONERS OF WORKS [REFERRED TO]
LEWISHAM BC V. ROBERS [REFERRED TO]
KUMARI SHRILEKHA VIDYARTHI VS. STATE OF UTTAR PRADESH [REFERRED TO]
NAVJYOTI COOP GROUP HOUSING SOCIETY VS. UNION OF INDIA [REFERRED TO]
FOOD CORPORATION OF INDIA VS. KAMDHENU CATTLE FEED INDUSTRIES [REFERRED TO]
TATA IRON AND STEEL CO LIMITED INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LIMITED VS. UNION OF INDIA [REFERRED TO]
ISHWAR SINGH VS. STATE OF RAJASTHAN [REFERRED TO]
OFFICIAL LIQUIDATOR VS. DAYANAND [REFERRED TO]

JUDGEMENT

(1.) These writ petitions are disposed of by this common order since they involve common question of law and fact and are filed by the same petitioner.

(2.) It is the case of petitioner in both these writ petitions :

(3.) The petition is resisted by the respondents. 2010 (III) AIR Kar R/58

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SAURASHTRA FERROUS P LTD Vs. UNION OF INDIA

Referred Judgements :-

JUDGEMENT

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