LAWS(KAR)-2009-2-81

KRISHNA SPINNING AND WEAVING MILLS PVT. LTD. REPRESENTED BY SRI Y.G. MADHUSUDHAN MANAGING DIRECTOR Vs. THE AUTHORITY FOR CLARIFICATIONS AND ADVANCE RULING

Decided On February 11, 2009
Krishna Spinning And Weaving Mills Pvt. Ltd. Represented By Sri Y.G. Madhusudhan Managing Director Appellant
V/S
Authority For Clarifications And Advance Ruling Respondents

JUDGEMENT

(1.) SRI B.G.Chidananda Urs, learned Counsel appeared for the appellant Smt. Geetha Menon, learned Government Advocate appeared for the respondent.

(2.) THIS order shall also govern disposal of S.T.A. No. 17/ 2006 as in both the appeals common questions of facts and law are involved. Thus they were heard analogously and are being disposed of by this common consolidated judgment.

(3.) FOR the purpose of disposal of these appeals, the facts as enumerated in S.T.A. No. 16/6 are taken into consideration.