LAWS(KAR)-2009-2-69

PUBLIC INFORMATION OFFICER AND SECRETARY SHRIMAD RAGHAVENDRA CO OPERATIVE HOUSING SOCIETY LTD BELGAUM Vs. KARNATAKA STATE INFORMATION COMMISSION BANGALORE

Decided On February 25, 2009
PUBLIC INFORMATION OFFICER AND SECRETARY, SHRIMAD RAGHAVENDRA CO-OPERATIVE HOUSING SOCIETY LTD., BELGAUM Appellant
V/S
KARNATAKA STATE INFORMATION COMMISSION, BANGALORE Respondents

JUDGEMENT

(1.) HEARD Sri Amol Marate, learned Counsel appearing on behalf of petitioner and Sri K.B. Adhyapak, learned Government Pleader appearing on behalf of respondents and perused the material on record.

(2.) BY the impugned order vide Annexure-D, dated 25-9-2007, the respondent I has directed the petitioner to provide certain information.