LAWS(KAR)-1998-6-29

BHUTALEPPA MORTEPPA Vs. MORTEPPA BHIMAPPA

Decided On June 19, 1998
BHUTALEPPA MORTEPPA Appellant
V/S
MORTEPPA BHIMAPPA Respondents

JUDGEMENT

(1.) THIS civil revision arises from the judgment and order dated 23. 6. 1994 passed by the principal Munsiff, bijapur, rejecting the applicants' application or modification or recasting of issue No. 2 in original Suit No. 255/89.

(2.) THE trial Court in course of proceedings of the case, framed the following issues :-

(3.) THE plaintiffs moved an application for recasting of issues and particularly modification of issue no. 2. the plaintiff in his application prayed that issue No. 2 originally framed may be recasted in the form suggested by the plaintiffs as under :-