(1.) COUNTER of respondent 1 to LA. No. III is filed.
(2.) MR. M. Papanna fairly submits that he may be permitted to withdraw LA. No. III.
(3.) HENCE, LA. No. III is dismissed as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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