(1.) THESE references are made at the instance of the Commissioner of Wealth-tax, Karnataka-II, Bangalore, by the Tribunal under section 27(1) of the Wealth-tax Act, 1957 ("the Act" for short).
(2.) THE questions referred for the opinion of this court are :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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