SUBHAS S/O SADASHIV PATTANSHETTI AND ORS. Vs. PRABHULINGESHWAR SUGARS AND CHEMICALS LTD., SIDDAPUR AND ORS.

JUDGEMENT

(1.) Heard.

(2.) The petitioners are the defendants in O.S.No.82/2017 pending before the Prl. Civil Judge, Bilagi. The respondents filed the said suit seeking permanent injunction against the petitioners restraining them from obstructing in laying pipeline in suit schedule A properties.

(3.) For the purpose of convenience the parties will be referred to hereafter with their ranks before the trial Court.