MAHESH KHAITAN, S/O. BAJARANG LAL KHAITAN Vs. SMT JAYALAKSHMAMMA, W/O LATE SHANKARAPPA @ INAMDAR SHANKARAPPA AND OTHERS

JUDGEMENT

(1.) Though this appeal is listed for admission, with consent of learned Counsel for the parties, it is taken up for final disposal.

(2.) This appeal by defendant No.4 is directed against Order dated 27.6.2017 passed on I.A. No. 1 in O.S. No.4118/2017 on the file of XLIII Additional City Civil and Sessions Judge, Bengaluru.

(3.) Heard Shri Srinivasa Raghavan, learned Advocate for appellant and Shri H.C.Shivaramu, learned Advocate for respondents No.1 to 4.