LAWS(KAR)-2018-4-412

USHA PEN MART Vs. MOOLCHAND S/O OTTEMAL

Decided On April 17, 2018
Usha Pen Mart Appellant
V/S
Moolchand S/O Ottemal Respondents

JUDGEMENT

(1.) Respondent in S.C.Nos.567/2013 and 568/2013 has filed these petitions seeking for transfer of the said proceedings pending on the file of XXI ACMM and XXIII ASCJ , Bengaluru to any other court.

(2.) Facts in brief leading to filing of these petitions are as under:

(3.) I have heard the arguments of Sri Manish Sanghvi, learned counsel appearing for the petitioners/defendants and Sri K.P.Thrimurthy, appearing for respondent/plaintiff.