(1.) This appeal is directed against the order dated 27.08.2016 passed in O.S.No.44/2014 by the Senior Civil Judge, Bhalki.
(2.) For the sake of convenience, the parties are referred with their rank before the Trial Court.
(3.) The brief facts leading to this appeal are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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