(1.) The petitioner is seeking an order of bail in Crime No. 236 of 2017.
(2.) Investigation is completed and chargesheet is laid against the petitioner under Section 302 of IPC.
(3.) Heard the learned counsel for petitioner and learned High Court Government Pleader.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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