(1.) Learned High Court Government Pleader who has taken notice for the respondent-State has submitted his oral objections.
(2.) Perused the materials placed before this Court.
(3.) Heard both side.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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