(1.) Heard.
(2.) Learned HCGP accepts notice on behalf of Respondent Nos.1 and
(3.) Notice to Respondent Nos. 3 to 5 is not ordered having regard to the nature of the order being passed in this writ petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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