AARATI WIFE OF RAJKUMAR Vs. SARDAR MANOHAR SINGHLABIC

JUDGEMENT

(1.) These are the four appeals coming up for disposal, are directed against the orders passed by the learned Prl. Senior Civil Judge, Bidar in O.S. No.26/2015; learned II Addl. Senior Civil Judge, Bidar in O.S. No.24/2015 and learned Prl. Senior Civil Judge, Bidar in O.S. No.52/2013.

(2.) Before adverting attention on other aspects, it is necessary to mention about the four cases.

(3.) The suits filed by the parties are as under;