(1.) Orders On I.A.No. 2/2017 And I.A.No. 1/2018
(2.) For the sake of convenience, parties shall be referred to as per their status in the plaint.
(3.) The application, I.A.No. 1/2018 under section 151 Civil Procedure Code is filed with following prayer:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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