(1.) Heard.
(2.) Issue notice to the respondents. Learned High Court Government Pleader accepts notice for respondent Nos. 1,3 and 4.
(3.) Sri K.S. Bheemaiah, learned counsel, who is present in Court, accepts notice for respondent No.2.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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