CHANDRASHEKAR N Vs. ROOPA L

JUDGEMENT

(1.) Heard Sri Prabhugouda B. Tumbigi, learned Counsel appearing for M/s. M.T. Nanaiah Associates for petitioner and Sri James P. Arun Kumar, learned Counsel appearing for respondent. Perused the records.

(2.) While issuing notice in W.P. No. 54496/2017 connected with W.P. No. 51465/2017, it was clarified as under:

(3.) The points arise for consideration in these petitions are: