REGIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. RANGANATH

JUDGEMENT

(1.) The present appeal has been preferred by the appellantinsurer assailing the judgment and award passed by the MACT, Bengaluru, in MVC No.2301/2016 dated 15.11.2016.

(2.) Though the appeal is listed for orders, with the consent of the learned counsel appearing for the parties, the matter is taken up for final disposal.

(3.) The parties are referred to as per their ranking before the trial court for the sake of convenience.