JAYAMMA Vs. M V MANU

JUDGEMENT

(1.) The present appeal is preferred by the claimants challenging the judgment and award passed by the Presiding Officer, Fast Track Court & MACT, Hunsur, in MVC No.144/2013 dated 05.11.2013.

(2.) Heard.

(3.) Though the appeal is listed for orders, with the consent of learned counsel appearing for both the parties, the same is taken up for final disposal.