LAWS(KAR)-2018-3-6

KRISHNEGOWDA Vs. M/S BANGALORE MYSORE

Decided On March 02, 2018
KRISHNEGOWDA Appellant
V/S
M/S Bangalore Mysore Respondents

JUDGEMENT

(1.) These writ appeals are filed challenging order dated 23.06.2015 passed by the Hon'ble Single Judge, dismissing Writ Petition No.22825/2015 and connected cases.

(2.) For the sake of convenience, parties shall be referred to as per their status in the writ petitions.

(3.) Heard Shri R. Nataraj, learned Counsel for appellant and Shri Yogesh Naik, learned Counsel for respondent.