SURYAKANT Vs. T K ANIL KUMAR

JUDGEMENT

(1.) The petitioner Suryakant S/o Shamrao Patil has filed this contempt petition arising out of the order passed by the learned Single Judge dated 01.12.2015, in WP No.101243/2013, filed by the present petitioner.

(2.) The relevant directions of the learned Single Judge in the order dated 01.12015, in Paragraph No.6 of the said order are quoted for ready reference :

(3.) Upon issuance of notices in the present contempt petition, the respondent No.3-the Special Land Acquisition Officer has filed his Affidavit in this Court dated 04.08.2016. Paragraph No.5 of the said Affidavit is quoted below for ready reference: