(1.) This petition is filed under Section 438 of Cr.P.C.
(2.) Heard the learned counsel for petitioner and learned High Court Government Pleader.
(3.) Learned High Court Government Pleader has not filed any statement of objections but has orally opposed the petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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