(1.) The Commissioner, Ramnagar-Channapatna Urban Development Authority ('RUDA' for short), has preferred this appeal assailing order dated 21.07.2017 in Writ Petition No.49370/2015 passed by the Hon'ble Single Judge, directing the appellant to execute the registered Sale Deed in respect of a site allotted in favour of the 1st respondent- writ petitioner.
(2.) For the sake of convenience, parties shall be referred to as per their status in the writ petition.
(3.) Heard Shri Murthy D. Naik, learned Counsel for appellant.