SRI. SANTOSH Vs. THE COMMISSIONER

JUDGEMENT

(1.) Sri. S.V.Yaji, learned counsel is directed to take notice for respondent No.1.

(2.) This intra court appeal is filed against the order dated 28.03.2018 made in W.P.No.101077/2017 (LB-UC).

(3.) The Learned Single Judge has directed the 1st respondent to implement its order dated 04.11.2015 in terms of Annexure-E within a period of four weeks from the date of receipt of a copy of the order.