LAWS(KAR)-2018-12-168

RAMESH BHANDARI Vs. RINA RAY

Decided On December 04, 2018
RAMESH BHANDARI Appellant
V/S
Rina Ray Respondents

JUDGEMENT

(1.) Complainants in theses contempt petitions have sought for the following prayers:

(2.) Learned counsel for the complainants submits that the complainants are seeking compliance of order passed by this Court on 08.12.2017 in R.P.No.100238/2017 and R.P.Nos.100260-268/2017, vide Annexure-D which was made in modification of order dated 30.01.2017 passed in W.P.Nos.106095/2016 and W.P.Nos.108672-680/2016, vide Annexure-A.

(3.) He further submits that a direction has been sought to the respondents to consider complainants' representation dated 09.02.2018, copies of which are at Annexures-E to E9, respectively.