J V HANUMEGOWDA Vs. STATE OF KARNATAKA

JUDGEMENT

(1.) W.P.No.52191/2013 and other connected matters are de-linked and W.P.No.42647/2018 & W.P.Nos.43189- 191/2018 alone are taken up for disposal.

(2.) Heard Sri.Jayakumar S.Patil, learned Senior counsel along with Sri Deviprasad Shetty, learned counsel appearing for the petitioner and the learned AGA appearing for the State/respondents.

(3.) The instant writ petitions i.e. WP Nos.42647/18 & WP 43189-91/18 are preferred by the elected Directors of respondent No.5-Secondary Society praying for following reliefs: