A M KUSHALAPPA Vs. STATE OF KARNATAKA

JUDGEMENT

(1.) Heard Prof. Ravivarma Kumar, learned Sr.Counsel along with Sri M.R.Rajagopal, learned counsel for the petitioner in WP 39484/18 and Sri G.Krishnamurthy, learned Sr.Counsel along with Sri Chandrakanth Patil K., the learned counsel appearing for the petitioner in WP No.37225/2018 and the learned AGA for respondents.

(2.) Both the petitions are taken up together as common facts and common issues and of law are involved in these petitions.

(3.) The petitioners are aggrieved by the notice dated 14.8.2018 issued by the Joint Registrar of Cooperative Societies, Bengaluru Region, Bengaluru vide Annexure-M, who is the second respondent in the first petition and the first respondent in the second writ petition.