REGENT COMPUTRONICS PVT. LTD.

SPECIAL LAND ACQUISITION OFFICER, HIDKAL DAM PROJECT, HIDKAR, HUKKERI TALUK, BELGAUM DISTRICT Appellant

V/S

L.B.DESAI, BELGAUM DISTRICT Respondents

Referred Judgements :-

ALDERSON V. PALLISER [REFERRED TO]
PRAYAG UPNIVESH AWAS EVAM NIRMAN SAHKARI SAMITI LTD. VS. ALLAHABAD VIKAS PRADHIKARAN & ANOTHER [REFERRED TO]
KIRAN SINGH VS. CHAMAN PASWAN [REFERRED TO]
BADRI PRASAD VS. NAGARMAL [REFERRED TO]
KOTHAMASU KANAKARATHANIMA VS. STATE OF ANDHRA PRADESH [REFERRED TO]
SUSHIL KUMAR MEHTA VS. GOBIND RAM BOHRA DEAD [REFERRED TO]
AJUDH RAJ VS. MOTI S O MUSSADI [REFERRED TO]
SHARDA DEVI VS. STATE OF BIHAR [REFERRED TO]
STATE OF UTTAR PRADESH VS. LALJI TANDON [REFERRED TO]
SANJIVI ALIAS LAXMI AMMA VS. STATE OF KARNATAKA [REFERRED TO]
(SRI KANCHUMARTI) VENKATA KRISHNAYYA GARU VS. SECY OF STATE [REFERRED TO]

JUDGEMENT

(1.) HEARD on either side.

(2.) THIS appeal is directed against the Judgment and Award dated 5.4.1995 on the file of the Additional Civil Judge, Chikodi, in LAC.No.19/1994.

(3.) THEREAFTER, LAC.19/94 came to be registered by virtue of the Orders in LAC.2/88 on 30.8.94. In this LAC.19/94, the appellant-State filed objections re-iterating the same objections as stated in LAC.2/1988. The learned Judge after giving opportunity to both the parties, ultimately allowed LAC.19/94 partly enhancing the compensation as per the Award dated 5.4.1995.

Click here to view full judgment.

SPECIAL LAND ACQUISITION OFFICER HIDKAL DAM PROJECT HIDKAR HUKKERI TALUK BELGAUM DISTRICT Vs. L B DESAI BELGAUM DISTRICT

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address