O K DEVAKI Vs. STANDARD CHARIERED BANK

Referred Judgements :-

D N BANERJI VS. P R MUKHERJEE [REFERRED TO]
STATE OF UTTAR PRADESH VS. MOHAMMAD NOOH [REFERRED TO]
COLLECTOR OF CUSTOMS AND EXCISE COCHIN VS. A S BAVA [REFERRED TO]
L HIRDAY NARAIN VS. INCOME TAX OFFICER BAREILLY [REFERRED TO]
ROHTAS INDUSTRIES LIMITED VS. ROHTAS INDUSTRIES STAFF UNION [REFERRED TO]
MANECK GUSTEDJI BURJARJI VS. SARAFAZALI NAWABALI MIRZA [REFERRED TO]
SKANDIA INSURANCE COMPANY LIMITED VS. KOKILABEN CHANDRAVADAN [REFERRED TO]
CHANDRA SEN SHARMA DEAD VS. SUPDT ENGINEER HYDEL GANGA CIRCLE ALIGARH [REFERRED TO]
ELECTION COMMISSION OF INDIA VS. UNION OF INDIA [REFERRED TO]
SADHANA LODH VS. NATIONAL INSURANCE COMPANY LIMITED [REFERRED TO]
LANKA SARMMA VS. RAJENDRA SINGH [REFERRED TO]
K.PUDUR PRIMARY AGRICULTURE CO-OP. BANK LTD. V. STATE CONSUMER DISPUTES REDRESSAL COMMR. [REFERRED TO]