MANAGEMENT OF THE MYSORE COFFEE PROCESSING CO-OP. SOCIETY LTD., MYSORE Vs. PRESIDING OFFICER, LABOUR COURT, MYSORE AND ANOTHER

Referred Judgements :-

P H KALYANI VS. AIR FRANCE CALCUTTA [REFERRED TO]
ORIENTAL TEXTILE FINISHING MILLS AMRITSAR VS. LABOUR COURT JULLUNDUR [REFERRED TO]
WORKMEN OF FIRESTONE TYRE RUBBER CO OF INDIA PRIVATE LIMITED DR GENERAL MANAGER LARSEN AND TOUBRO LIMITED MANAGER LARSEN AND TOUBRO LIMITED BOMBAY GODFREY PHILLIPS INDIA LIMITED VS. MANAGEMENT:SHEIKH ISMAIL MOHAMED:K P GANGHARE:MANIK VASUDEO [REFERRED TO]
D C ROY VS. PRESIDING OFFICER MADHYA PRADESH INDUSTRIAL COURT INDORE [REFERRED TO]
GUJARAT STEEL TUBES LIMITED VS. GUJARAT STEEL TUBES MAZDOOR SABHA [REFERRED TO]
DESH RAJ GUPTA VS. INDUSTRIAL TRIBUNAL IV U P LUCKNOW [REFERRED TO]
R THIRUVIRKOLAM VS. PRESIDING OFFICER [REFERRED TO]
PUNJAB DAIRY DEVELOPMENT CORPORATION LIMITED VS. KALA SINGH [REFERRED TO]