SRINIVAS CHITRA MANDIRA Vs. GOVERNMENT OF KARNATAKA

Referred Judgements :-

STATE OF W.B. V. ANWAR ALI [REFERRED TO]
CHANNAGIRI RANGAPPA V. D.M. [REFERRED TO]
BUDHAN CHOUDHRY VS. STATE OF BIHAR [REFERRED TO]
MOHAMMAD HANIF QUARESHI 2 MOHAMMAD ILLIAS 3 GHANI MAHAJAN AND 4 NASIR UD DIN 5 SHEIKH HUSSAIN QUARESHI 6 SHEIKH SUBHAN 7 ABDUL AZIZ 8 MOHAMMAD ISMAIL AND 9 ABDUL RAHIM 10 ABDUL VS. STATE OF BIHAR 2 STATE OF UTTAR PRADESH 3 STATE OF BOMBAY 4 STATE OF MADHYA PRADESH 5 STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. BASTI SUGAR MILLS COMPANY LIMITED [REFERRED TO]
HARAKCHAND RATANCHAND BANTHIA VS. UNION OF INDIA [REFERRED TO]
PATHUMMA K M KUNHAHAMMAD VS. STATE OF KERALA [REFERRED TO]
SURAJMULL NAGARMULL VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
D RAMAIAH VS. DIST MAGISTRATE BANGALORE [REFERRED TO]