(1.) In this Revision Petition, the Order dated 20-5-1985 made by the Additional Chief Judicial Magistrate, Dharwad, in C.C.No. 1723/83 on his file, is challenged.
(2.) I have heard the learned Counsel for petitioners Nos.1 and 2 Sri K. Srinivasa Gowda, the learned High Court Government Pleader for respondent No. 1; and the learned Counsel for respondents Nos.2 and 3. I have perused the record.
(3.) The question for determination is; Whether the order impugned in this Revision Petition is illegal, incorrect or improper so as to justify interference with it in this Revision Petition?
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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