(1.) This is an appeal from the judgment of the Additional Sessions Judge, Gulbarga, dated 4-3-1977 convicting the accused (A-1 to A-5)-(Appellants), under S.302 read with Ss.149, 143 and 148 IPC. and acquitting accused 6 to 10
(2.) The prosecution case, briefly stated is as follows:-In the village Sayalgi, there were two . Maths, viz., Shivalingeshwar Math and banteshwar Math. Mallikarjun Swamy (A-8) was the head of Shivalingeshwar Math, while Dr.Neelkant Shivacharya Swamy (PW.35) was the head of Shanteshwar Math. In the year 1960 PW.35 started a free boarding hostel and a High School at Savalgi. There was a Committee managing the affairs of these two institutions. PW.35 was the president while Chandranath (A-10) was the vice-president and deceased Channa basappa was the Secretary till 1968 of the said Committee. In regard to the management of these institutions, disputes arose between PW.35 and Channabasappa on the one hand and A-6 to A-10 on the other. Thereafter, A-6 to, A-10 formed another committee headed by A-8 and they were opposing PW.35 and Channabasappa. In the year 1973 there was theft in ,the school. PW.21 Revansiddayya, who was the clerk of the school, filed a complaint against A-3, A-5, A-6, A-7 and others. In the election to the Taluk Development Board, A-10 opposed Channabasappa and in that, A-9 supported A-10. In that election, Channabasappa was elected. A week prior to the murder of Channabasappa, proceedings under S.107 of the Criminal Procedure Code were initiated against A-8 and some of his partymen and also against Channabasappa and others.
(3.) The prosecution case was that the accused persons conspired on 6-7-1975 in Shivalingeshwar Math at Savalgi to do away with Channabasappa. In prosecution of that conspiracy, A-1 to A-5 went to Gulbarga on 8-7-1975 and waited near an open space opposite to Shri Sharnbasaweshwar temple. At about 8 or 8-15 a.m Channabasappa as usual, went to the open space in front of the temple to answer calls of nature. While Channabasappa was answering calls of nature A-2 and A-5 attacked Channabasappa with jambias and the other three accused who were sitting on a tamarind tree jumped down and joined in the attack with jambias and thereafter all the five accused ran away from that place. Shortly thereafter, Channabasappa died.