(1.) Rule.
(2.) Mr. D. Nagaraj, learned AGA waives notice of Rule.
(3.) With the consent of learned Advocates appearing for both the sides, the petition is finally heard today.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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