LAWS(KAR)-2017-6-80

S. PRABHAKAR Vs. DHANANTHIBAI

Decided On June 07, 2017
S. PRABHAKAR Appellant
V/S
Dhananthibai Respondents

JUDGEMENT

(1.) Whether the plaintiffs prove that the suit property is joint family property having acquired in the name of defendant No.1 out of joint family funds?

(2.) Whether plaintiffs have a share in the suit property?

(3.) Whether plaintiffs are entitled for mesne profits?