HORTICONTRACTS Vs. AGRIHORTICULTURAL CONSULTANTS

Referred Judgements :-

MR. RAJA A. MENDA V. RANI RASAMANI REAL ESTATE [REFERRED TO]
BADAT AND CO BOMBAY VS. EAST INDIA TRADING CO [REFERRED TO]
NAGINDAS RAMDAS VS. DALPATRAM ICHHARAM ALIAS BRIJRAM [REFERRED TO]
Y B PATIL VS. Y L PATIL [REFERRED TO]
STATE OF MAHARASHTRA VS. PRABHAKAR BHIKAJI INGLE [REFERRED TO]
ABBAI MALIGAI PARTNERSHIP FIRM VS. K SANTHAKUMARAN [REFERRED TO]
BALRAJ TANEJA VS. SUNIL MADAN [REFERRED TO]
UTTAM SINGH DUGAL AND COMPANY LIMITED VS. UNION BANK OF INDIA [REFERRED TO]
CHARANJIT LAL MEHRA VS. KAMAL SAROJ MAHAJAN [REFERRED TO]
SIHOR NAGAR PALIKA BUREAU VS. BHABHLUBHAI VIRABHAI and CO [REFERRED TO]
ALOK SHANKER PANDEY VS. UNION OF INDIA [REFERRED TO]
KARAM KAPAHI VS. LAL CHAND PUBLIC CHARITABLE TRUST [REFERRED TO]
JEEVAN DIESELS AND ELECTRICALS LTD VS. JASBIR SINGH CHADHA HUF [REFERRED TO]
HEGDE AND GOLAY LIMITED VS. STATE BANK OF INDIA [REFERRED TO]
CREF FINANCE LIMITED VS. SHANTHI HOMES PRIVATE LTD [REFERRED TO]
KARNATAKA SMALL INDUSTRIES MARKETING CORPORATION LTD VS. PADMA TEXTILES [REFERRED TO]