REGENT COMPUTRONICS PVT. LTD.

Dr. N. Ravindra Shetty Appellant

V/S

Padma Srinivas Respondents

Referred Judgements :-

VEERATHAPPA ALIAS PAPANNA V. NANJUNDASETTY [REFERRED TO]
K A DHAIRYAWAN VS. J R THAKUR [REFERRED TO]
BISHAN DEVI VS. STATE OF PUNJAB [REFERRED TO]
GOPAL SARAN VS. SATYANARAYANA [REFERRED TO]
HOPE PLANTATIONS VS. LTD [REFERRED TO]
AVINASH KUMAR CHAUHAN VS. VIJAY KRISHNA MISHRA [REFERRED TO]
CHANDRA BAI VS. TUKARAM [REFERRED TO]
COFFEE BOARD VS. RAMESH EXPORTS PVT. LTD. [REFERRED TO]

(1.) Whether Termination of Lease by the Plaintiff is in accordance with law?

(2.) Whether Plaintiff is entitled to Mesne Profits as claimed?

(3.) Whether the Plaintiff is entitled to Possession?