ABHISHEK KUMAR Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY

JUDGEMENT

(1.) The petitioners have challenged the Regulation 7.2 of ' The Degree of Bachelor of Engineering/Technology, hereinafter called Regulations for short, prescribed by the 1st respondent-University.

(2.) The petitioners have enrolled themselves to the post of Bachelor of Engineering for the academic year 2014-15 with the 2nd and 3rd respondent-colleges (in the Department of Mechanical and Aeronautical Engineering) affiliated to the 1st respondent-University.

(3.) As per Regulation 7.2, a candidate seeking for an admission to the 5th semester should pass in all the subjects of 1st and 2nd semesters and should not have failed in four heads of passing of 3rd and 4th semesters taken together.